Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] Greater Bengaluru City Corporation - Section 77(6) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (6)The Government shall by way of Rules specify the qualifications, manner ofappointment and honorarium of the expert members of the zonal committee.
