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Delhi High Court - Orders

G L Sagar vs Edcil India Ltd on 24 February, 2026

                          $~5
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         LPA 290/2025 & CM APPL. 26505/2025, CM APPL. 26506/2025
                                    G L SAGAR                                   .....Appellant
                                                    Through: Mr. S.D. Singh, Mr. K. Prasad, Ms.
                                                              Shweta Sinha, Ms. Meenu Singh and
                                                              Mr. Siddharth Singh, Advs.

                                                                  versus

                                    EDCIL INDIA LTD.                                                   .....Respondent
                                                  Through:                            Mr. Naresh Kaushik Sr. Adv. with
                                                                                      Mr. Anand Singh, Adv. for EDCIL


                                    CORAM:
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE TEJAS KARIA
                                                       ORDER

% 24.02.2026

1. As prayed for, two weeks' time is granted to the appellant to file the rejoinder.

2. List on 27.03.2026.

DEVENDRA KUMAR UPADHYAYA, CJ TEJAS KARIA, J FEBRUARY 24, 2026/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:36:01