Delhi High Court - Orders
G L Sagar vs Edcil India Ltd on 24 February, 2026
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 290/2025 & CM APPL. 26505/2025, CM APPL. 26506/2025
G L SAGAR .....Appellant
Through: Mr. S.D. Singh, Mr. K. Prasad, Ms.
Shweta Sinha, Ms. Meenu Singh and
Mr. Siddharth Singh, Advs.
versus
EDCIL INDIA LTD. .....Respondent
Through: Mr. Naresh Kaushik Sr. Adv. with
Mr. Anand Singh, Adv. for EDCIL
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 24.02.2026
1. As prayed for, two weeks' time is granted to the appellant to file the rejoinder.
2. List on 27.03.2026.
DEVENDRA KUMAR UPADHYAYA, CJ TEJAS KARIA, J FEBRUARY 24, 2026/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:36:01