Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Adobe Systems Software Ireland Ltd. vs Asstt. Director Of Income Tax ... on 6 September, 2016

     ITEM NO.80                            REGISTRAR COURT. 2                 SECTION IIIA

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M V RAMESH

     Civil Appeal                 No(s).    3112/2016

     ADOBE SYSTEMS SOFTWARE IRELAND LTD.                                    Appellant(s)

                                                        VERSUS

     ASSTT. DIRECTOR OF INCOME TAX (INTERNATINOAL TAXATION), CIRCLE (1),
     NEW DELHI                                          Respondent(s)



     WITH
     C.A. No. 3113/2016
     Interim Relief and Office Report)

      C.A. No. 3114/2016
     Interim Relief and Office Report)


     Date : 06/09/2016 These appeals were called on for hearing today.



     For Appellant(s)                      Mr. Vivek Bansal,Adv.
                                           Mr. Anil Kumar Gautam,Adv.


     For Respondent(s)                     Mr. Mahaltrej Pandarae,Adv.
                                           Mrs. Anil Katiyar,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the appellant has stated that he has already filed the spare copy of the Petition. Office shall verify the same and do the needful.

List again on 20.10.2016.

(M V RAMESH) Registrar MG