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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Kerala - Subsection

Section 141(4) in Kerala Municipality Building Rules, 1999

(4)The site plan shall show plot dimensions, access street width, details of existing structures within the plot with their uses, height, number of floors, set back from the plot boundaries and between them; proposed tower and ancillary structures.