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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Madras Presidency - Subsection

Section 71(xii) in The Madras City Police Act, 1888

(xii)Letting loose horses or ferocious dogs-- Whoever negligently lets loose any horse, or suffers any ferocious dog to be at large without a muzzle, or sets on or urges any dog or other animal to attack, worry or put in fear any person or cattle.