Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(b) in The Rajasthan Veterinary Council Rules, 1988

(b)On receipt of all the slips the Registrar shall count the number of votes secured by each, contestant and shall declare that member who secures the largest number of votes to be duly elected as the President of the State Council.