Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 64 in The Bodoland Autonomous Council Act, 1993 64. Special status. - The General Council shall, within the laws of the land, take steps to protect the demographic complexion of the ares falling within its jurisdiction.
