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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(5)(c) in The Delhi Lands Reforms Act, 1954

(c)exproprietary tenants, occupancy tenants other than those under section 5 of the Punjab Tenancy Act, 1887, grove holders or tenants holding land on Patta dawami or Istamrari without right of transfer by sale.