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[Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 154(1)(f) in Jammu and Kashmir Municipal Corporation Act, 2000

(f)all public streets, not being land owned by the Government and the pavements, stones and other materials thereof and also trees growing on and erections, materials, implements and things, provided for such streets.