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State of Tamilnadu - Section

Section 84 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

84. Publication of names of elected candidates.

- The Returning Officer shall arrange to display on the Notice Board at his office and in the office of the Project Committee concerned, a notification signed by him indicating the names of the duly elected candidates in Form-25. The Returning Officer shall arrange to publish the names of elected candidates in the District Gazette.AppendixForm 1[See rule 11(1)]Government of Tamil Nadu Public Works DepartmentWater Resources OrganisationNotification of Programme of Election To The Offices of Members of Territorial Constituencies and Presidents of Water Users AssociationsIt is hereby notified that the election to fill the offices of Members of Territorial Constituencies and Presidents of Water Users Associations in ...........district shall be conducted as per the schedule given below: -The notice of election shall be issued on.....The names of Water Users Associations and the Territorial Constituencies shall be published at the time of issue of notice of election.