Section 125(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)When the Zila Panchayat has finally settled its proposal, it shall submit them along with the objections, if any, made in connection therewith to the prescribed authority, who shall submit the proposals and objections, if any, to the State Government.
