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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(b) in THE TRIBUNALS REFORMS ACT, 2021

(b)in section 5C,—
(i)for the word "Tribunal", at both the places where it occurs, the words "High Court" shall be substituted;
(ii)sub-section (2) shall be omitted;