Section 3(3)(b) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

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(b)[nine] [Substituted by Act 11 of 1992 w.e.f. 24.04.1992] members elected by the registered practitioners from amongst themselves:

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