Section 22(1)(c) in The Railways Act, 1989

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(c) in The Railways Act, 1989

(c)the structure of lines of rails, strength of bridges, general structural character of the works and the size of, and maximum gross load upon, the axles of any rolling stock, comply with the requirements laid down by the Central Government; and

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Union of India - Subsection

Section 22(1)(c) in The Railways Act, 1989