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[Cites 0, Cited by 1] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1) in The Delhi Co-Operative Societies Act, 2003

(1)Every co-operative housing society shall frame regulations from time to time with the approval of the general body meeting of the co-operative housing society for maintenance of essential services including mandatory green area in the co-operative housing society which shall contain details of services to be provided and service charges to be recovered for such services from the members and residents of its housing complex.