Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 5 in Tamil Nadu Homeopathy Council Regulations, 1973

5.

All meetings of the Council shall be convened under the instructions from the President and, in the absence of the President, the Registrar shall convene the meeting by letter addressed to each member stating time and place of the meeting.