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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Kashtha Chiran (Viniyaman) Niyam, 1984

(2)[ The application fee for renewal of licence for saw mill shall be rupees fifteen hundred] [[Substituted by Notification No. F-30-8-2000-X-3, dated 22-9-2005. Prior to substitution it read as under:'(2) The application fee for renewal of licence for saw mill shall be rupees one hundred and saw pit shall be rupees ten.']].