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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(2)The candidate shall deliver the letter of appointment to the Polling Agent who shall, on the date fixed for the Poll, Present it to, and sign the declaration contained therein, before the Presiding Officer. The Presiding Officer shall retain the letter presented to him, in his custody.