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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(1)(c) in The Rajasthan Urban Improvement Act, 1959

(c)for appointing persons, other than Trustees and persons associated with the Trust under section 19, to be members of committees under section 20,