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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(a) in Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975

(a)the form of any notice required or authorised to be given under this Act and the manner in which it may be served;