Bombay High Court
Digital Cable Operators Association Of ... vs Union Of India Anr on 21 April, 2022
Bench: Revati Mohite Dere, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 547 OF 2020
Digital Cable Operators Association Of Mumbai....PETITIONER
And 2 Ors.
V/S
Union Of India Anr ....RESPONDENT
CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 21st April, 2022 P.C. :
Due to paucity of time, stand over to 22/06/2022. Interim order, if any, to continue till then.
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