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Patna High Court - Orders

Shaktidhar Prasad Rastogi @ Nu vs Rajendra Prasad Rastogi & Ors on 2 February, 2009

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                MJC No.2176 of 2007
                           SHAKTIDHAR PRASAD RASTOGI @ NUNOO BABU
                                       Versus
                           RAJENDRA PRASAD RASTOGI & ORS
                                    -----------

7.   02/02/2009

As prayed for, four weeks time is granted to take steps as required by office note dated 23.1.2008, failing which this application as against concerned opposite parties shall stand rejected without further reference to a Bench.

        Pradeep/                           (J. N. Singh, J.)