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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)every oil tanker of one hundred and fifty gross tonnage and above delivered on or before 31st December, 1979, as defined in sub-rule (46) of rule lA,