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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(v) in Rajasthan Land Revenue (Land Records) Rules, 1957

(v)The Estimates of production should also be given for the crops along with reasons/explanation for variation in comparison to the previous year. The area and production of crops specified under these rales 78 (vii) and 85 be given separately in the respective Jinswar. The production estimate may be given in the manner prescribed under rule 261.