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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(ii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(ii)In-service candidates of Indian System of Medicine and Homoeopathy Department who have put-in three (3) years of regular service or more and are selected as in-service candidate for admission in Clinical subjects and non-clinical subjects will be deputed with full pay and allowances in the teaching institutions or in the Hospitals attached to the teaching institutions to prosecute post graduate studies for a period of three (3) years. On selection and allotment the Commissioner, Indian Medicines and Homoeopathy Department shall issue relief orders to the in-service candidates and permit to join the course.