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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in U.P. Technical University Act, 2000

(1)The Vice-Chancellor shall be the Principal executive and academic officer of the University and shall:
(a)exercise general supervision and control over the affairs of the University and Colleges;
(b)give effect to the decisions of the authorities of the University;
(c)in the absence of the Chancellor, preside at any convocation of to University
(d)be responsible for the maintenance of discipline in the University;
(e)be responsible for holding and conducting the University examinations properly and at due times and for ensuring that the results of such examinations are published expeditiously and that the academic session of the University starts ends on due dates.