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[Cites 0, Cited by 1] [Section 96] [Entire Act]

State of Uttarakhand - Subsection

Section 96(2) in Uttarakhand Panchayati Raj Act, 2016

(2)Subject to the superintendence, direction and control of the State Election Commission, the State Election Commissioner shall supervise and perform all functions relating to the conduct of the election Chairman, Vice chairman and Member.