Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in The Securities and Exchange Board of India Act, 1992 (3)The head office of the Board shall be at Bombay.
