Section 13 in The U.P. Employees' State Insurance Homeopathic Pharmacist Service Rules, 1997
13. Physical fitness.
- No candidate shall be appointed to a post in the Service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to produce a Medical Certificate of fitness in accordance with the rules framed under Fundamental rule 10, contained in Chapter III of the Financial Hand Book, Volume II, Part III.
