Section 29 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976
29.
In the case of any person appearing as the representative of the man or woman (whether he appears as guardian) or duly authorised agent the Muhammedan Registrar shall satisfy himself of the right of such person to appear by examining such person. If an agent so appears, the Muhammedan Registrar shall further examine witness to the fact of the agent having been duly authorised to appear.
