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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(1)The social audit unit shall consist of the following:-
(a)An eminent Academician in the field of Sociology
(b)An eminent Social Activist
(c)A Retired Administrator
Supporting adequate Secretariat Staff with office space and equipment should be provided by the local authority