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Lok Sabha Debates

Election Of Two Members From Lok Sabha To Agricultural And Processed Food ... on 3 July, 2019

Seventeenth Loksabha > Title: Election of two Members from Lok Sabha to Agricultural and Processed Food Products Export Development Authority (APEDA).

THE MINISTER OF RAILWAYS AND MINISTER OF COMMERCE AND INDUSTRY (SHRI PIYUSH GOYAL): I beg to move the following: -

“That in pursuance of clause (d) of sub-section (4) of Section 4 of the Agricultural and Processed  Food Products Export Development Authority (APEDA) Act, 1985 read with rule 3 of APEDA rules 1986, the members of this House do proceed to elect, in such manner, as the Speaker may direct, two members from amongst themselves to serve as members of the Agricultural and Processed Food Products Export Development Authority (APEDA) subject to the other provisions of the said Act and rules made thereunder.”   माननीय अध्यक्ष : प्रश्न यह है:
“कि कृषि औरप्रसंस्कृत खाद्य उत्पाद निर्यात विकास प्राधिकरण नियम, 1986 केनियम 3 के साथ पठित कृषि औरप्रसंस्कृत खाद्य उत्पाद निर्यात विकास प्राधिकरण (एपीईडीए) अधिनियम, 1985 की धारा 4 कीउपधारा (4) के खण्ड (घ)के अनुसरण में, इससभा केसदस्य, ऐसी रीति सेजैसा किअध्यक्ष निदेश दें, उक्त अधिनियम केअन्य उपबंधों औरउसके अंतर्गत बनाए गएनियमों केअध्यधीन कृषि औरप्रसंस्कृत खाद्य उत्पाद निर्यात विकास प्राधिकरण (एपीईडीए) के सदस्यों केरूप में कार्य करने केलिए अपने में सेदो सदस्य निर्वाचित करें ।”   प्रस्ताव स्वीकृत हुआ ।
   
12.06 hrs