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Union of India - Section

Section 52 in The Central Reserve Police Force Rules, 1955

52. Wound, injury or family pension or gratuities .-All members of the Force on duty or on duty with a military force shall be entitled to wound, injury or family pensions or gratuities as laid down in Civil Service Regulations or the Central Civil Service (Extraordinary Pension) Rules, 1939 as may be amended from time to time.