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State of Haryana - Section

Section 558A in Punjab Jail Manual

558A. Abuse of privilege of holding interview.

- Any prisoner who abuses any privilege relating to the holding of an interview or the writing of letters or other communication with any person outside the jail shall be liable to be excluded from such privileges for such time and may be subjected to such further restrictions as the Superintendent may direct.B - Special rules relating to undertrial and civil prisoners.Section 40, Act IX, 1894