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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

State of Maharashtra - Subsection

Section 251(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)the manner in which either buildings or blocks of buildings, already existing or projected therein, are or are likely to become, crowded together; or