Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 174(2)] [Section 174] [Entire Act]

State of Meghalaya - Subsection

Section 174(2)(a) in Meghalaya Goods and Services Tax Act, 2017

(a)revive anything not in force or existing at the time of such repeal; or