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State of Odisha - Section

Section 8 in Orissa Economiser Inspection Administrative Rules, 1952

8. Procedure on transfer of an economiser unit or part of a unit.

- Whenever an economiser is transferred from another State in to State of Orissa the owner shall, apply under Clause (b) of Section 7 to the Chief Inspector for the registration of the transfer, the economiser shall not be used until registration has been affected. No fee shall be charged for recording such transfer.