Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(1) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(1)One Voting Machine shall be used for Election to the Office of Ward Member.