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[Cites 0, Cited by 0] [Section 695(31)] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(31)(i) in Police Regulations, Bengal , 1943

(i)Each guard shall ordinarily be in the charge of not less than two head constables. The senior head constable shall be solely responsible for the guard unless he is too ill to carry out his duties when he shall hand over the command to the other head constable and at once inform his superior officer and get relieved.