Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(5) in Bihar Land Mutation Rules, 2012 (5)With the advent of new financial year, one of the computerised copies of the Continuous Khatian of revenue villages shall be given to the Karmacharis of the respective Halkas for further updation during the financial year.
