Calcutta High Court
Carnation Industries Ltd. & Anr vs Union Of India & Ors on 8 June, 2010
Author: I.P.Mukerji
Bench: I. P. Mukerji
WP No. 694 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
CARNATION INDUSTRIES LTD. & ANR. Plaintiff/Petitioner/Applicant
Versus
UNION OF INDIA & ORS. Defendant/Respondent
Appearance:
Ms. Anuva Banerjee, Advocate BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 8th June, 2010.
The Court : On the prayer of the learned Counsel for the petitioner, list this application in the monthly list of July, 2010. Affidavit in reply may be filed in the meantime.
(I.P.MUKERJI, J.) G/