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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(3)(f) in The West Bengal Maritime Board Act, 2000

(f)dredgers and other machines for cleaning, widening, deepening and improving any portion of a port or port approaches or of the foreshore of a port or port approaches;