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Himachal Pradesh High Court

Jai Ram & Anr. vs . Parwati Devi on 18 August, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

.

Jai Ram & anr. vs. Parwati Devi RSA No.15/2022 A 18.8.2022 Present: Mr. Vivek Negi, Advocate, for the appellants.

Mr. Surender Verma, Advocate, for the respondent.

CMP No.1006/2002

Learned counsel for the respondent prays for and is granted two weeks' time to file reply. List on 1st September, 2022.

Till then, interim order to continue.

( Chander Bhusan Barowalia ) Judge 18th August, 2022 (CS) ::: Downloaded on - 18/08/2022 20:06:33 :::CIS