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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(7)(c) in Gorkhaland Territorial Administration Act, 2011

(c)the member referred to in sub-section (5) has joined a recognized political party on the expiry of six months from the date of election, and that such member or members should be declared to be disqualified under sub-section (1) and should be removed from the Gorkhaland Territorial Administration Sabha.