Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(5)(h) in Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016

(h)tor the payment of financial assistance to meet the marriage expense of the members and their daughters and for the maternity expenses of the female members;