Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 431 in The Bihar Municipal Act, 2007

431. Fine for not paying tax under Chapter XVII.

- If any person erects, exhibits, fixes or retains any advertisement referred to in chapter XVII, without paying any tax under that chapter, he shall be punished with fine which-shall not be less than an amount equal to two times of such tax depending upon the gravity of the breach may extend upto an amount equal to five times the amount payable as such tax.