Madhya Pradesh High Court
Vilas vs The State Of Madhya Pradesh on 22 April, 2024
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 4881 of 2024 (VILAS Vs THE STATE OF MADHYA PRADESH) Dated : 22-04-2024 Shri Anil Kumar Namdev, counsel for the appellant.
Shri Santosh Singh Thakur appearing on behalf of Advocate General. Counsel for the State prays for and is granted a week's time to call the case diary.
List after a week.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA KOUSHAL Signing time: 4/22/2024 5:45:51 PM