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Madhya Pradesh High Court

Vilas vs The State Of Madhya Pradesh on 22 April, 2024

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 4881 of 2024 (VILAS Vs THE STATE OF MADHYA PRADESH) Dated : 22-04-2024 Shri Anil Kumar Namdev, counsel for the appellant.

Shri Santosh Singh Thakur appearing on behalf of Advocate General. Counsel for the State prays for and is granted a week's time to call the case diary.

List after a week.

(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA KOUSHAL Signing time: 4/22/2024 5:45:51 PM