Section 19(1)(q) in The West Bengal Primary Education Act, 1973

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State of West Bengal - Subsection

Section 19(1)(q) in The West Bengal Primary Education Act, 1973

(q)to grant financial aids to Primary School Councils for the development of primary education or for any other purpose;

(qq)[ to consider and recommend the budget estimates of the Primary School Councils to the Director;] [Clause (qq) inserted by W.B. Act 47 of 1980.]