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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(18) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(18)to recognise hostels not maintained by the Vishwavidyalaya and withdraw any such recognition in the manner prescribed in the Statutes and the Ordinances;