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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(1)The employer shall provide each employee (including a domestic weaver) with a book in Form VII or Form VIII, as the case may be, (hereinafter referred to as "the leave book").